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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(4) in Madurai-Kamaraj University Act, 1965

(4)No person shall be admitted to any course of study for admission to the examinations for titles, diplomas or certificates of the University unless he -
(i)has passed the entrance test prescribed therefor by the Syndicate; and
(ii)fulfills such other conditions as may be prescribed by the Syndicate.