Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 132A(1)] [Section 132A] [Entire Act]

State of Chattisgarh - Subsection

Section 132A(1)(a) in The Chhattisgarh Municipal Corporation Act, 1956

(a)when it introduces a new system or project for improved service delivery;