Section 7(2)(iii) in The M.P. Panchayat (Gram Panchayat Ke Sarpanch Tatha UP-Sarpanch, Janpad Panchayat Tatha Zila Panchayat Ke President Tatha Vice-President Ke Viruddh Avishwas Prastav) Niyam, 1994

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(iii)when such decision is not unanimous the number of votes for and against such motion and the number of those who have remained neutral.

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