Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(1) in The Punjab State Board of Technical Education and Industrial Training Act, 1992 (1)The Board shall meet at such time and place and shall observe such procedure in transacting the business at its meeting, as may be prescribed.
