Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of West Bengal - Subsection Section 75(2) in The West Bengal Correctional Services Act, 1992 (2)A Division I prisoner, who is a student or an examinee or is in the habit of spending time in reading or educational pursuits shall be provided with a table lamp.
