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State of Bihar - Section
Section 28 in Rules Made Under Bengal Ferries Act, 1885
28. A register in the following form, showing the demand and collection on account of rents payable for tolls of public ferries, shall be kept up by the Magistrate:-
Receipts on account of ferry .................farmed by at an annual rent of Rs........(Signature of officer holding sales.)| Serial no. | Detail of Payment | Payment | Payment | Remarks | |||
| Amount | Number Date of Challan | Initials of Magistrate | Initials of Treasury Officer | ||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |