Madhya Pradesh High Court
Rasna Pvt. Ltd. Through Atul Sharma vs Antim on 6 February, 2018
HIGH COURT OF MADHYA PRADESH
WP No.3863/17
Indore, Dated: 6/2/2018
None present for the petitioner.
Shri V.P. Saraf, learned counsel for the respondent prays for
and is granted 4 weeks time to file the reply.
List on 17/4/2018.
(Prakash Shrivastava) Judge BDJ Digitally signed by Bhuneshwar Datt Bhuneshwar Datt DN: c=IN, o=High Court of Madhya Pradesh, ou=Administration, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=3fb5bcda9fd75d95d6c7cdcbd092ee5a74a94a5534aed 3a66d9385cfcfc201e0, cn=Bhuneshwar Datt Date: 2018.02.07 17:13:02 -08'00'