Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 121 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

121.

For purposes of appointment of one-third of the total number of Heads of University Departments, by rotation, on the Academic Council under the provisions of section 25(1)(iii) of the Act the Heads of University Departments shall be arranged in three Groups : viz., A, B, and C as shown in Appendix IV.For the first term of office, the Heads of the Departments shall be represented from Group A. The allotment of seats for the succeeding term shall be for Groups B and C respectively. The rotation in the same manner shall continue thereafter for the successive terms.The Departments coming into existence hereafter shall be included in such groups as may be determined by the Executive Council.The Heads of the Department in each group, who has held office as a member of the Academic Council, shall not be eligible to become a member again until Heads of Departments in the other groups have all had their turns.