Gujarat High Court
Saraspur Nagrik Co-Operative Bank Ltd vs Desert Storm Chem Pvt.Limited & 7 on 17 October, 2016
Author: Mohinder Pal
Bench: Mohinder Pal
C/SCA/2661/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 2661 of 2015
With
SPECIAL CIVIL APPLICATION NO. 2879 of 2015
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SARASPUR NAGRIK CO-OPERATIVE BANK LTD. 1, DARSHAN SOCIETY,
NAVRANGPURA, AHMEDABAD-9....Petitioner(s)
Versus
DESERT STORM CHEM PVT.LIMITED & 7....Respondent(s)
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Appearance:
MR BHARAT JANI, ADVOCATE for the Petitioner(s) No. 1
MR ASHISH H SHAH, ADVOCATE for the Respondent(s) No. 3 , 7.1 - 7.3
RULE SERVED for the Respondent(s) No. 2 , 6 , 7.4 - 7.5 , 8
RULE UNSERVED for the Respondent(s) No. 1 , 4 - 5
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CORAM: HONOURABLE MR.JUSTICE MOHINDER PAL
Date : 17/10/2016
ORAL ORDER
Learned counsel for the petitioner has filed an affidavit according to which unserved respondents are served by way of publication. Service is complete. Now, to come up on 14th November, 2016 for arguments.
(MOHINDER PAL, J.) ashish Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Feb 01 02:25:08 IST 2017