Orissa High Court
Opsc vs Dr. Debasmita Das And Others on 1 July, 2025
Author: M.S. Sahoo
Bench: M.S. Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. NO.2542 OF 2024
OPSC, Cuttack .... Appellant
Mr. A. Behera, Advocate
-versus-
Dr. Debasmita Das and others .... Respondents
Mr. S.N. Das,
Advocate for R.9 to 22
CORAM:
JUSTICE DIXIT KRISHNA SHRIPAD
JUSTICE M.S. SAHOO
ORDER
01.07.2025 Order No.
01. 1. This matter is taken up through hybrid mode.
2. Mr. Sameer Das, learned counsel enters appearance in Court today and submits that he has the instruction to appear on behalf of Respondent No.1. He would file vakalatnama.
3. Mr. S.N. Das, learned counsel submits that he has the instruction to appear on behalf of Respondent Nos. 9 to 22 and he would file vakalatnama.
4. Learned counsel for the Appellant is directed to serve the copy of the appeal memo with all its annexures on the counsels appearing for the Respondents.
Page 1 of 25. The name of Mr. S.K Das and Mr. S. N. Das be reflected in the cause list as well as in the brief.
(Dixit Krishna Shripad) Judge (M.S. Sahoo) Judge Madhusmita Signature Not Verified Digitally Signed Signed by: MADHUSMITA MALLICK Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 03-Jul-2025 10:03:22 Page 2 of 2