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State of Maharashtra - Section

Section 81 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

81. Declaration of result.

- The Returning Officer shall then, subject to the provisions of rule 80, if and so far as they apply to the particular case, and if he has been so empowered by the Collector thereunder declare to be elected the candidate to whom the highest number of valid votes has been given, complete and certify the return of election in Form 15 and send signed copies thereof to the Collector as soon as possible.