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[Cites 0, Cited by 0] [Section 4A(4a)] [Section 4A] [Entire Act]

State of West Bengal - Subsection

Section 4A(4a)(d) in The West Bengal Entertainment-Cum-Amusement Tax Act, 1982

(d)"cable television network" means any system consisting of a set of closed transmission paths and associated signal generation, control and distribution equipment, designed to provide cable service for reception by multiple customers;