Orissa High Court
M/S Bls (Jv) Budharaja Mining vs Axix Bank Ltd on 11 December, 2023
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.35802 of 2023
M/s BLS (JV) Budharaja Mining .... Petitioner
and Constructions Ltd.,
Bhubaneswar
Mr. Avijit Pal,Adv.
-versus-
Axix Bank Ltd., Ahmedabad & .... Opposite Parties
Ors.
Mr. M. K. Routray, Adv.
(for O.P.2)
CORAM:
DR. JUSTICE S.K. PANIGRAHI
ORDER
Order 11.12.2023
No.
04. 1. This matter is taken up through hybrid
arrangement.
2. Learned counsel for the Opposite Party Nos.3 and 4 seeks two weeks time to file counter affidavit.
3. List this matter on 5th January, 2024.
4. Interim order passed earlier shall continue till the next date.
(Dr. S.K. Panigrahi) Judge Signature Sumitra Not Verified Digitally Signed Signed by: SUMITRA NAYAK Designation: Jr. Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 15-Dec-2023 11:44:47 Page 1 of 1