Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 47 in Kerala Panchayat Raj Act, 1994 47. General duty of the presiding officer. - It shall be the general duty of the presiding officer at a polling station to keep order there at and to see that the poll is fairly taken.
