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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(10) in The Karnataka Lifts, Escalators and Passenger Conveyors Act, 2012

(10)Such other particulars as may be prescribed.B. Escalator or passenger conveyor Installation:
(a)The type of the escalator or passenger conveyor;
(b)The speed at which the escalator/passenger conveyor is designated to operate;
(c)Angle of inclination;
(d)The width between balustrades;
(e)Details of handrails, step treads, landing comb plates, trusses or girders and step wheel tracks;
(f)The rated load in kilogramme;
(g)The number of persons per hour with rated load;
(h)The factor of safety based on the static loads in the escalator or passenger conveyor;
(i)Travel Rise in metre; and
(j)Such other particulars as may be prescribed.