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State of Uttar Pradesh - Section

Section 10 in The U.P. Government Servant's Conduct Rules, 1956

10. [ Subscriptions. [Substituted by Notification No. 9/7/78-Karmik-1, dated 20-11-1980.]

- No Government servant shall, except with the previous sanction of the Government ask for or accept contributions to or otherwise associate himself with the raising of any funds or other collections in cash or in kind in pursuance of any object whatsoever.]