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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(viii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(viii)Every claim or objection shall either be presented to the Election Officer or Circle Officer or concerned Market Secretary or Circle Inspector or Halka Karmachari within a period of 15 days after the period specified in rule (iv).