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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(5)(III) in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

(III)Licence granted between 1st January and 31st March: 1/2 of the annual non-refundable registration charge and 1/2 of the annual licence fee for the first year and full annual nonrefundable registration charge and license fee for each of the remaining four years.