Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1468 in Capital Issues (Control) Repeal Act, 1992 1468. [18th August, 1992]An Act to repeal the Capital Issues (Control) Act, 1947.BE it enacted by Parliament in the Forty-third Year of the Republic of India as follows:-
