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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(d) in The Maharashtra Universities Act, 1994

(d)to consider and recommend to the Academic Council establishment of new courses, interdisciplinary courses and short-term training programmes, referred to it by [the Board of University Teaching and Research], [These words were inserted by Maharashtra 55 of 2000, section 27(c).] the Boards of Studies or Board of Interdisciplinary Studies, if any, constituted by the Statutes;