Section 11E(6) in The U.P. Panchayat Raj Act, 1947
(6)The Pradhan shall be deemed to be a member of the Gram Panchayat.] [Inserted by Uttarakhand Act No. 8 of 2002 (w.e.f. 19.06.2002).][Uttarakhand] [The word 'Uttaranchal' Substituted by Section 3 of Act No. 52 of 2006 (w.e.f. 1.1.2007).] Amendment
