Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(1) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(1)No employer or contractor shall ordinarily reject as sub-standard or chhat or otherwise more than five per cent of tire beedis or cigars, or both, received from a worker including a home worker.