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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Odisha - Subsection

Section 124(2)(xiii) in The Orissa Development Authorities Act, 1982

(xiii)the manner in which order under Sub-section (3) of Section 16, shall be communicated to the applicant under Subsection (6) of Section 16 ;