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State of Rajasthan - Section

Section 5 in The Rajasthan Land Development Corporation Rules, 1977

5. The period within which claim is to be preferred.

- Every claim under sub-section (2) of Section 23 shall be preferred by a land holder within a period of 30 days from the date of restoration of his land holding. Any claim not preferred within this period shall be rejected:Provided that the Collector may admit a claim after such period if he is satisfied that the claimant had sufficient cause for not preferring the claim within such period.