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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Kerala - Subsection

Section 104(5) in The Kerala Panchayat Buildings Rules, 2011

(5)Parking facilities: Surface parking for 2% of the required car parking as per these rules subject to a minimum of on car space, shall be provided near the entrance, exclusively for the persons with disabilities with maximum travel distance of 30 metres from the building entrance. The width of such parking bay shall be minimum of 3.6 metres.