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Section 10 in The Life Insurance Corporation Of India Development Officers (Revision Of Terms And Conditions Of Service) Rules, 1996
10. Appraisal.
- Certain terms and conditions of service applicable to Development Officers regarding the appraisal of their performance have been revised from time to time. Presently as a result of revision of salary which is publish in the Gazette of India in Part II, Section 3, Sub-section (i) Extraordinary, amended by the Chairman as per circular ref. Deptt. Personnel/ER No. ZD/852/ASP-96 dated 27.7.96 :To appraise the performance of Development Officers, they have been classified according to area of operation based on population for which the cost ratio is prescribed. This classification is as under----| Category | Area of operation | Prescribed Cost Ratio |
| A | City with Population of more than 10lakhs | 22% |
| B | City with Population between 4 lakhsto 10 lakhs | 23% |
| C | City with Population of less than 4lakhs but not a rural area or Deep rural area | 24% |
| D | Rural area with Population less than30,000 | 25% |
| E | Deep Rural area or Hilly area withless than 10,000 | 26% |
| The Cost Ratio =| Expenses incurredScheduled First Year Premium Incomes| x100 |