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Union of India - Section

Section 10 in The Life Insurance Corporation Of India Development Officers (Revision Of Terms And Conditions Of Service) Rules, 1996

10. Appraisal.

- Certain terms and conditions of service applicable to Development Officers regarding the appraisal of their performance have been revised from time to time. Presently as a result of revision of salary which is publish in the Gazette of India in Part II, Section 3, Sub-section (i) Extraordinary, amended by the Chairman as per circular ref. Deptt. Personnel/ER No. ZD/852/ASP-96 dated 27.7.96 :To appraise the performance of Development Officers, they have been classified according to area of operation based on population for which the cost ratio is prescribed. This classification is as under----
Category Area of operation Prescribed Cost Ratio
A City with Population of more than 10lakhs 22%
B City with Population between 4 lakhsto 10 lakhs 23%
C City with Population of less than 4lakhs but not a rural area or Deep rural area 24%
D Rural area with Population less than30,000 25%
E Deep Rural area or Hilly area withless than 10,000 26%
The Cost Ratio =| Expenses incurredScheduled First Year Premium Incomes| x100
Expenses include (1) Basic Pay including special/personal pay
(2)Dearness Allowance
(3)Adjustment Allowance
(4)House Rent Allowance
(5)City Compensatory Allowance/Hill Allowance
(6)Basic Conveyance Allowance
(7)Non-Profit Sharing Bonus
(8)Travelling Expenses/Jeep Tour Expenses
(9)Telephone Expenses
(10)Insurance and Road Tax of vehicle supplied by LIC