Madhya Pradesh High Court
Manoj Kushwaha vs The State Of Madhya Pradesh on 29 July, 2019
1 MCRC-46164-2018 The High Court Of Madhya Pradesh MCRC-46164-2018 (MANOJ KUSHWAHA Vs THE STATE OF MADHYA PRADESH) 10 Jabalpur, Dated : 29-07-2019 None for the parties. As the advocates are abstaining from Court work, therefore, the case is adjourned.
List the case in the next week.
(RAJEEV KUMAR DUBEY) JUDGE RS Digitally signed by RASHMI RONALD VICTOR Date: 30/07/2019 10:28:06