Section 21(2) in National Institute of Fashion Technology Statutes, 2020
(2)Under the overall guidance and supervision of the Director General, the Director (Head Office) shall-(a)be responsible for the general administration of the head office of the Institute;(b)assist the Director General in supervision of overall functioning of the Institute Campuses;(c)project management of setting up of new Institute Campuses as per decision of the Board and upgradation of existing Institute campuses;(d)admission process of the Institute in all courses;(e)coordination with all Institute Campuses, other institutions or organisations and the Ministry of Textiles;(f)grievance redressal, protocol and public relations;(g)any other work assigned to him by the Director General.
