Supreme Court - Daily Orders
Central Bureau Of Investigation vs Sharad Manharbhai Varia on 27 August, 2018
Bench: Abhay Manohar Sapre, Uday Umesh Lalit
ITEM NO.40 COURT NO.11 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 26490/2018
(Arising out of impugned final judgment and order dated 04-05-2017
in CRLRA Nos.243/2017 and 244/2017 passed by the High Court of
Gujarat at Ahmedabad)
CENTRAL BUREAU OF INVESTIGATION Petitioner(s)
VERSUS
SHARAD MANHARBHAI VARIA & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.111574/2018-CONDONATION OF DELAY
IN FILING)
Date : 27-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Ms. Kiran Suri,Sr.Adv.
Mr. P.K.Dey,Adv.
Mr. Rukmini Bobde,Adv.
For Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application for condonation of delay as well as on the special leave petition(s).
(ANITA MALHOTRA) (CHANDER BALA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2018.08.28
17:25:48 IST
Reason: