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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(34) in The Bombay University Act, 1974

(34)"University Department" means a department maintained by the University or a department in a college or postgraduate or research institution recognised to be so by the University and includes a centre of studies established by the University and designated to be so by the Statutes.