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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(4) in Bihar Agricultural University Act, 2010

(4)The Chancellor may
(i)call for any paper for information relating to the affairs of the University; and
(ii)for reasons to be recorded, refer any matter except a matter falling under Section 42 for reconsideration to any officer or authority of the University that has previously considered such matter.