Delhi High Court - Orders
Pr. Commissioner Of Income Tax-7, Delhi vs Vedanta Ltd on 17 December, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 88/2022
PR. COMMISSIONER OF INCOME TAX-7, DELHI
.....Appellant
Through: Mr. Puneet Rai, Sr. Standing
Counsel with Mr. Ashvini
Kumar and Mr. Rishab Nangia,
Jr. Standing Counsels
versus
VEDANTA LTD. .....Respondent
Through: Mr. Ajay Vohra, Sr. Adv. with
Mr. Prakash Kumar and Ms.
Rashmi Singh, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 17.12.2024 Having heard Mr. Rai, learned counsel appearing in support of the appeal and Mr. Vohra, learned senior counsel representing the respondent, we reserve judgment.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
DECEMBER 17, 2024 sp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/12/2024 at 22:22:52