Rajasthan High Court - Jodhpur
Rajendra Kaur vs State Of Rajasthan And Ors on 6 September, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 14043/2017
Rajendra Kaur
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
For Petitioner(s) : Mr. H.R. Chawla.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 06/09/2019 The application filed by the petitioner seeking early listing of the writ petition is allowed.
List the writ petition on 16.09.2019.
(ARUN BHANSALI),J 236-Rmathur/-
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