Section 100(5) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967
(5)No new post shall be created or any existing post abolished, no appointment to any post (not being a temporary or officiating appointment to any post for a period not exceeding six months) shall be made, and no person in the service of a Market Committee shall be discontinued as a measure of retrenchment or economy in rank except with the previous approval of the Director.
