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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 73 in The Electricity (Supply) Act, 1948

73. Co-ordination between the Board's schemes and multi-purpose schemes .-Where a multi-purpose scheme for the development of any river in any region is in operation, [the Board and the Generating Company shall co-ordinate their activities] with the activities of the persons responsible for such scheme in so far as they are inter-related.