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[Cites 0, Cited by 0] [Section 358(3)] [Section 358] [Entire Act]

State of Madhya Pradesh - Subsection

Section 358(3)(aa) in The M.P. Municipalities Act, 1961

(aa)preventing the erection of buildings, without adequate provision being made for location and laying of streets, and for the payment of compensation in such cases, when necessary;