Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(a) in The Sailing Vessels (Members Of Crew) Rules, 1967 (a)used or attempted to use false documents or made a false declaration for the purpose of obtaining the permit or, as the case may be, the identity card;
