Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Shristi Infrastructure Development ... vs Rishima Sa Investments Llc on 26 March, 2021

Bench: D.Y. Chandrachud, M.R. Shah

     ITEM NO.11                          Court 5 (Video Conferencing)                   SECTION XIV

                                   S U P R E M E C O U R T O F                 I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) Nos.4689-4693/2021

     (Arising out of impugned final judgment and order dated 22-02-2021
     in OMP (EFA) (COMM.) No.5/2019 22-02-2021 in EA No.374/2019 22-02-
     2021 in EA No.375/2019 22-02-2021 in EA No.524/2019 22-02-2021 in
     EA No.841/2020 passed by the High Court of Delhi at New Delhi)

     SHRISTI INFRASTRUCTURE DEVELOPMENT                                                Petitioner(s)
     CORPORATION LIMITED

                                                          VERSUS

     RISHIMA SA INVESTMENTS LLC & ANR.                                                 Respondent(s)

     (With appln.(s) for I.R. and IA No.40834/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.40843/2021-EXEMPTION FROM
     FILING AFFIDAVIT and IA No.40835/2021-PERMISSION TO FILE LENGTHY
     LIST OF DATES)

     Date : 26-03-2021 These petitions were called on for hearing today.

     CORAM :
                                   HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                                   HON'BLE MR. JUSTICE M.R. SHAH


     For Petitioner(s)                   Mr.   Neeraj Kishan Kaul, Sr. Adv.
                                         Mr.   Shoeb Alam, Adv.
                                         Mr.   Amit Kumar Mishra, Adv.
                                         Mr.   Shashank Manish, AOR
                                         Mr.   Harshad Pathak, Adv.
                                         Mr.   Shivam Pandey, Adv.
                                         Ms.   Nidhi Sahay, Adv.
                                         Mr.   Yash Kumar, Adv.
                                         Mr.   Ramchandra Madan, Adv.

     For Respondent(s)                   Mr. Shyam Divan, Sr. Adv.
                                         Ms. Anshula Laroiya, Adv.
                                         Mr. Prashant Chaudhary, AOR


                               UPON hearing the counsel the Court made the following
                                                O R D E R

Signature Not Verified Digitally signed by Chetan Kumar Date: 2021.03.26 1 List the Special Leave Petitions on 5 April 2021.

(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Court Master