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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of West Bengal - Subsection

Section 65(2)(s) in New Town, Kolkata Development Authority Act, 2007

(s)compliance with the provisions of the West Bengal Town and Counter (Planning and Development) Act, 1979, and such other Act or the rules made thereunder as the State Government may direct;