Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 5 in The Punjab School Education Board Travelling Allowance Regulations

5. Grades of employees of the Board.

- For the purpose of travelling allowance/daily allowance the grading of employees in various pay ranges in the revised scales of pay as sanctioned vide the Punjab Civil Services (Revised pay) Rules, 1988 shall be as under :-[Grade-I Employees drawing pay Rs. 5000 and above.Grade-II Employees drawing pay Rs. 3000 and above but less than Rs. 5000.Grade-III Employees drawing pay Rs. 2000 and above but less than Rs, 3000.Grade-IV Employees drawing pay Rs. 1500 and above but less than Rs. 2000.Grade-V Employees drawing pay Rs. 1200 and but less than Rs. 1500.Grade-VI Employees drawing pay below Rs. 1200.] [Amended vide item No. 3(7) dated 30.6.1989.]he grade to which a retired person belongs on his re-employment shall be determined with reference to the pay which he actually receives plus the amount of gross pension, if any, which he is permitted to draw in addition to pay, provided that if such pay plus pension exceeds the pay of the post, if it is on a fixed rate of pay, or the maximum pay of the post if it is on a time scale of pay such excess shall be ignored.Entitlment to Travel by Rail, Road, Air and Rates of Fileage and Daily Allowance :-