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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(6)(a) in The Punjab Municipal Act, 1999

(a)the provisions of this Act or any rules, regulations, notifications, orders, directions, powers made, issued or conferred and all taxes, duties, tolls and fees imposed under this Act and in force in such larger urban area shall cease to apply and shall cease to be imposed in the area so excluded;