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Himachal Pradesh High Court

Palam Singh vs . State Of H.P. & Ors. on 2 November, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Palam Singh Vs. State of H.P. & Ors.

.

CWP No. 7592/2022

02.11.2022 Present: Mr. Kulwant Chauhan, Advocate, for the petitioner.

Mr. Adarsh Sharma, Additional Advocate General, for the respondents.

As prayed, list on 7.11.2022.

r to ( A.A. Sayed ) Chief Justice ( Jyotsna Rewal Dua ) Judge 2nd November, 2022(Rohit) ::: Downloaded on - 02/11/2022 20:38:29 :::CIS