Himachal Pradesh High Court
Palam Singh vs . State Of H.P. & Ors. on 2 November, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Palam Singh Vs. State of H.P. & Ors.
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CWP No. 7592/202202.11.2022 Present: Mr. Kulwant Chauhan, Advocate, for the petitioner.
Mr. Adarsh Sharma, Additional Advocate General, for the respondents.
As prayed, list on 7.11.2022.
r to ( A.A. Sayed ) Chief Justice ( Jyotsna Rewal Dua ) Judge 2nd November, 2022(Rohit) ::: Downloaded on - 02/11/2022 20:38:29 :::CIS