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State of Punjab - Section

Section 319 in Punjab Jail Manual, 1996

319. Period of night duty.

(a)The last section of the night guard shall not be employed in Squad A on the following day.
(b)No warder or head warder shall be on whole day duty except the gardener and head warder incharge 'Chakker'. All warders other than the gardener and head warder incharge 'Chakker' shall be required to serve on night duty.