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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(2)(h) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(h)Establishing linkages with voluntary workers and organisations to facilitate rehabilitation and social reintegration of juveniles/ children and to ensure the necessary follow-up;