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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Maharashtra - Subsection

Section 46(1) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(1)The Presiding Officer shall close a polling station at the hour fixed in that behalf under Rule 16 and shall not thereafter admit any voter into the polling station :Provided that, all voters present at the polling station before it is closed shall be allowed to cast their votes.