Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(9) in Statutes of the Homoeopathy University, Jaipur, 2011

(9)Supplication for all degrees/diplomas will be done at a meeting of the Board of Management before University convocations. The degree/diploma will bear the date on which the Board of Management passes the grace.Chapter-8 Admissions