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[Cites 0, Cited by 0] [Section 56(9)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(9)(a) in The West Bengal Factories Rules, 1958

(a)A report of the result of every examination or test, carried out, shall be completed in the prescribed Form No.9 within seven days of completion of the work and shall be signed by the person making the examination or test, and shall be kept available for perusal by the Inspector at all hours when the factory or any part thereof is working.