Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Rajasthan - Subsection

Section 96(b) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(b)which can be raised on a substantive motion or resolution; or