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[Cites 0, Cited by 0] [Section 170(1)] [Section 170] [Entire Act]

State of Uttar Pradesh - Subsection

Section 170(1)(c) in Uttar Pradesh Municipal Corporation Act, 1959

(c)in the case of every loan for which a sinking fund is maintained the amount of accumulation in the sinking fund at the close of the year showing separately the amount to the credit of the fund in the year;