Section 294 in U.P. Zamindari Abolition and Land Reforms Rules, 1952
294. Section 294(2)(e).
- When in accordance with the provisions Section 276 a [Land Management Committee] [Substituted by Notification No. 9203(1)/I-A-463-1952, dated 11.02.1953.] is charged with the duty of collection of land revenue the procedure mentioned in the subsequent rules shall be followed.
